Shahnawaz Khan And 3 Ors. vs Sharafat Ali And Another
2017 Latest Caselaw 7363 ALL

Citation : 2017 Latest Caselaw 7363 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Shahnawaz Khan And 3 Ors. vs Sharafat Ali And Another on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 622 of 2014
 

 
Appellant :- Shahnawaz Khan And 3 Ors.
 
Respondent :- Sharafat Ali And Another
 
Counsel for Appellant :- Mayank Agrawal,Ashish Kumar Singh
 
Counsel for Respondent :- Javed Hussain Khan,Gulrez Khan
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Komal Mehrotra, Advocate, holding brief of Sri Ahish Kumar Singh, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 28.11.2017

Gss

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