Harish Parashar And 2 Others vs Ramesh Chand Sharma And 6 Others
2017 Latest Caselaw 7362 ALL

Citation : 2017 Latest Caselaw 7362 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Harish Parashar And 2 Others vs Ramesh Chand Sharma And 6 Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1163 of 2014
 

 
Appellant :- Harish Parashar And 2 Others
 
Respondent :- Ramesh Chand Sharma And 6 Others
 
Counsel for Appellant :- Shivam Yadav,Shaurabh Yadav
 
Counsel for Respondent :- Pradeep Singh Sisodia
 

 
Hon'ble Bachchoo Lal,J.

Sri Pradeep Singh Sisodia, learned counsel for the respondents has sent illness slip.

The case is passed over for the day.

List in the next cause list.

Order Date :- 28.11.2017

Gss

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