Nagrik Sahkari Awas Samiti ... vs Sri Hari Prasad And Anr.
2017 Latest Caselaw 7354 ALL

Citation : 2017 Latest Caselaw 7354 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Nagrik Sahkari Awas Samiti ... vs Sri Hari Prasad And Anr. on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 286 of 2015
 

 
Appellant :- Nagrik Sahkari Awas Samiti Limited
 
Respondent :- Sri Hari Prasad And Anr.
 
Counsel for Appellant :- Salil Kumar Rai
 
Counsel for Respondent :- A.P. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents states that Sri Salil Kumar Rai, learned counsel for the appellant has been elevated to the Bench of this Court.

Issue notice to the appellant to engage another counsel.

List after service of notice upon the appellant.

Order Date :- 28.11.2017

Gss

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