Shiv Harsh And 2 Others vs Param Hans And 7 Others
2017 Latest Caselaw 7352 ALL

Citation : 2017 Latest Caselaw 7352 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Shiv Harsh And 2 Others vs Param Hans And 7 Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 907 of 2016
 

 
Appellant :- Shiv Harsh And 2 Others
 
Respondent :- Param Hans And 7 Others
 
Counsel for Appellant :- Satendra Kumar,Dharm Vir Jaiswal
 
Counsel for Respondent :- Hridaya Narain Shukla,Kundan Mishra,Rajeev Ratan Shukla
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Dharm Vir Jaiswal, learned counsel for the appellants.

List in due course.

Order Date :- 28.11.2017

Gss

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