Jagdish And 5 Others vs Sukhlal And 5 Others
2017 Latest Caselaw 7351 ALL

Citation : 2017 Latest Caselaw 7351 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Jagdish And 5 Others vs Sukhlal And 5 Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 888 of 2016
 

 
Appellant :- Jagdish And 5 Others
 
Respondent :- Sukhlal And 5 Others
 
Counsel for Appellant :- Bhriguram Ji
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Bhriguram Ji, learned counsel for the appellants.

List in due course.

Order Date :- 28.11.2017

Gss

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