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Principal Commissioner Service ... vs M/S Hcl Comnet System And Services ...
2017 Latest Caselaw 7345 ALL

Citation : 2017 Latest Caselaw 7345 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Principal Commissioner Service ... vs M/S Hcl Comnet System And Services ... on 28 November, 2017
Bench: Bharati Sapru, Saumitra Dayal Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CENTRAL EXCISE APPEAL No. - 285 of 2015
 

 
Appellant :- Principal Commissioner Service Tax Commissionerate Noida
 
Respondent :- M/S Hcl Comnet System And Services Ltd.
 
Counsel for Appellant :- Ramesh Chandra Shukla,Prateek Chandra,S.S.C.
 
Counsel for Respondent :- Nishant Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

As prayed by Shri Prateek Chandra, learned counsel for the appellant, list in the next cause list.

Order Date :- 28.11.2017

pks

 

 

 
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