M/S Meeraj Estate & Developers vs Commmissioner Of Income Tax
2017 Latest Caselaw 7342 ALL

Citation : 2017 Latest Caselaw 7342 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

M/S Meeraj Estate & Developers vs Commmissioner Of Income Tax on 28 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL No. - 52 of 2014
 

 
Appellant :- M/S Meeraj Estate & Developers
 
Respondent :- Commmissioner Of Income Tax
 
Counsel for Appellant :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C., It,Gaurav Mahajan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

List in the next cause list to enable the learned counsel for the appellant to file a better copy of the partnership deed along with the case law on the subject.

Order Date :- 28.11.2017

pks

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