Tej Singh vs State Of U.P.
2017 Latest Caselaw 7341 ALL

Citation : 2017 Latest Caselaw 7341 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Tej Singh vs State Of U.P. on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37050 of 2017
 

 
Applicant :- Tej Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Chandra Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Umar Mahmood, Advocate, holding brief of Sri Suresh Chandra Dwivedi, learned counsel for the applicant, list after ten days.

Order Date :- 28.11.2017

Gss

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