Mangoo Singh & Another vs State Of U.P. Thru' Collector & ...
2017 Latest Caselaw 7301 ALL

Citation : 2017 Latest Caselaw 7301 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Mangoo Singh & Another vs State Of U.P. Thru' Collector & ... on 24 November, 2017

Bench: Arun Tandon, Rajiv Joshi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL No. - 320 of 2016
 

 
Appellant :- Mangoo Singh & Another
 
Respondent :- State Of U.P. Thru' Collector & Another
 
Counsel for Appellant :- M.M. Chaurasiya,Shiv Sagar Singh
 
Counsel for Respondent :- Anurag Yadav,Mahendra Pratap
 

 
Hon'ble Arun Tandon,J.

Hon'ble Rajiv Joshi,J.

Order on Substitution application filed within time.

Substitution application has been filed within time. No objection has been filed against the same. Application is allowed.

Let necessary corrections be made within three weeks.

Application is allowed.

Order Date :- 24.11.2017

Akbar

Order on Memo of Appeal

Hon'ble Arun Tandon, J.

Hon'ble Rajiv Joshi, J

Allowed.

For orders, see our order of date passed on the separate sheets kept in First Appeal No. 806 of 2012 (Devendra Tyagi & Others Vs. State of U.P. & Anr).

Order Date :- 24.11.2017

Akbar