Salahuddin vs State Of U.P.
2017 Latest Caselaw 7295 ALL

Citation : 2017 Latest Caselaw 7295 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Salahuddin vs State Of U.P. on 24 November, 2017

Bench: Prashant Kumar, Anil Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- CRIMINAL APPEAL No. - 1699 of 2008
 

 
Appellant :- Salahuddin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd. Mansoor,Brij Mohan Sahai,Pankaj Dhar Dwivedi
 
Counsel for Respondent :- G.A.,Mohd. Haneef,R P Mishra
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Anil Kumar Srivastava-II,J.

Allowed vide judgment and order of date placed in Criminal Appeal No.1610 of 2008.

Order Date :- 24.11.2017

kvg/-

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