Madhyamik Shiksha Parishad, ... vs Abhay Singh
2017 Latest Caselaw 7288 ALL

Citation : 2017 Latest Caselaw 7288 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Madhyamik Shiksha Parishad, ... vs Abhay Singh on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 279 of 2016
 

 
Appellant :- Madhyamik Shiksha Parishad, Uttar Pradesh, Allahabad
 
Respondent :- Abhay Singh
 
Counsel for Appellant :- S.C.,P.P. Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

Sri H.P. Dubey, learned counsel for the respondent has sent illness slip.

Learned Standing counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 24.11.2017

Gss

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