Om Prakash vs Sagirul Hasan
2017 Latest Caselaw 7287 ALL

Citation : 2017 Latest Caselaw 7287 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Om Prakash vs Sagirul Hasan on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 490 of 2010
 

 
Appellant :- Om Prakash
 
Respondent :- Sagirul Hasan
 
Counsel for Appellant :- Kshitij Shailendra
 
Counsel for Respondent :- Gopal Chandra Saxena
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted three weeks further time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 24.11.2017

Gss

Download the LatestLaws.com Mobile App