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Daljeet Singh vs State Of U.P. & Others
2017 Latest Caselaw 7285 ALL

Citation : 2017 Latest Caselaw 7285 ALL
Judgement Date : 24 November, 2017

Allahabad High Court
Daljeet Singh vs State Of U.P. & Others on 24 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 199 of 2011
 

 
Appellant :- Daljeet Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Anupam Kulshreshtha,Asit Srivastava,Prabhakar Singh
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A. Qadeer, learned counsel for the appellant,  are adjourned up to  20.12.2017.

List thereafter.

Order Date :- 24.11.2017

Gss

 

 

 
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