Chandra Prakash vs Shri Prabhu Narain (Deceased) And ...
2017 Latest Caselaw 7279 ALL

Citation : 2017 Latest Caselaw 7279 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Chandra Prakash vs Shri Prabhu Narain (Deceased) And ... on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 723 of 2015
 

 
Appellant :- Chandra Prakash
 
Respondent :- Shri Prabhu Narain (Deceased) And 8 Others
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Mata Pher Tewari,Mata Pher
 

 
Hon'ble Bachchoo Lal,J.

Sri Rahul Sahai, learned counsel for the appellant has sent illness slip.

The case is passed over for the day.

List in due course.

Order Date :- 24.11.2017

Gss

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