Puneet Dixit vs Harivilash And 3 Others
2017 Latest Caselaw 7274 ALL

Citation : 2017 Latest Caselaw 7274 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Puneet Dixit vs Harivilash And 3 Others on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 957 of 2013
 

 
Appellant :- Puneet Dixit
 
Respondent :- Harivilash And 3 Others
 
Counsel for Appellant :- S.N. Yadav,F. Rahman,Shamimul Hasnain
 
Counsel for Respondent :- Harishchandra Dubey
 

 
Hon'ble Bachchoo Lal,J.

Sri Shamimul Hasnain, learned counsel for the appellant has sent illness slip.

The case is passed over for the day.

List after ten days.

Order Date :- 24.11.2017

Gss

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