Naseem vs Shah Mohammad Since Deceased And ...
2017 Latest Caselaw 7272 ALL

Citation : 2017 Latest Caselaw 7272 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Naseem vs Shah Mohammad Since Deceased And ... on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 698 of 2015
 

 
Appellant :- Naseem
 
Respondent :- Shah Mohammad Since Deceased And 19 Others
 
Counsel for Appellant :- Vishnu Gupta,Dharmendra Prasad Singh,Q.V. Ahmad
 
Counsel for Respondent :- Dharmendra Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vishnu Gupta, learned counsel for the appellant.

List after two weeks.

Order Date :- 24.11.2017

Gss

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