Shyam Behari vs Ambika Vishwakarma
2017 Latest Caselaw 7268 ALL

Citation : 2017 Latest Caselaw 7268 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Shyam Behari vs Ambika Vishwakarma on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 186 of 2014
 

 
Appellant :- Shyam Behari
 
Respondent :- Ambika Vishwakarma
 
Counsel for Appellant :- A.K. Singh,S.N. Singh
 
Counsel for Respondent :- Ravi Kant Singh,A.K. Srivastava,A.N. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajiv Kumar Mishra, learned counsel for the appellant.

List after two weeks.

Order Date :- 24.11.2017

Gss

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