Mahanth Basudeo Das vs Mahanth Laxmi Narain Das & Another
2017 Latest Caselaw 7265 ALL

Citation : 2017 Latest Caselaw 7265 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Mahanth Basudeo Das vs Mahanth Laxmi Narain Das & Another on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 404 of 2016
 

 
Appellant :- Mahanth Basudeo Das
 
Respondent :- Mahanth Laxmi Narain Das & Another
 
Counsel for Appellant :- Deo Prakash Singh,Nitin Kumar Agrawal
 
Counsel for Respondent :- Rama Goel Bansal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Nitin Kumar Agrawal, learned counsel for the appellant.

List after two weeks.

Order Date :- 24.11.2017

Gss

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