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Smt. Savitri Singh And Others vs Sri Jagdish Prasad Agrawal And ...
2017 Latest Caselaw 7263 ALL

Citation : 2017 Latest Caselaw 7263 ALL
Judgement Date : 24 November, 2017

Allahabad High Court
Smt. Savitri Singh And Others vs Sri Jagdish Prasad Agrawal And ... on 24 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 601 of 2012
 

 
Appellant :- Smt. Savitri Singh And Others
 
Respondent :- Sri Jagdish Prasad Agrawal And Others
 
Counsel for Appellant :- Chandan Sharma,Rahul Srivastava,Umesh Narain Sharma
 
Counsel for Respondent :- Ramesh Chandra Agrahari,D.P.Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents pointed out that the appellant no. 1/1 Virbhadra has died.

Learned counsel for the appellants prays for and is granted one week's time to seek instructions in the matter.

List thereafter.

Order Date :- 24.11.2017

Gss

 

 

 
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