Sikandar Ali And 49 Others vs Habi Ullah (Since Deceased) And 9 ...
2017 Latest Caselaw 7261 ALL

Citation : 2017 Latest Caselaw 7261 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Sikandar Ali And 49 Others vs Habi Ullah (Since Deceased) And 9 ... on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1320 of 2014
 

 
Appellant :- Sikandar Ali And 49 Others
 
Respondent :- Habi Ullah (Since Deceased) And 9 Others
 
Counsel for Appellant :- M.A. Haq,Mohammad Hisham Qadeer,Rajeshwar Yadav,Vijay Bahadur Yadav
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.H. Qadeer, learned counsel for the appellants are adjourned up to 20.12.2017.

List thereafter.

Order Date :- 24.11.2017

Gss

Download the LatestLaws.com Mobile App