Shankar vs Rambilash
2017 Latest Caselaw 7256 ALL

Citation : 2017 Latest Caselaw 7256 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Shankar vs Rambilash on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 675 of 2015
 

 
Appellant :- Shankar
 
Respondent :- Rambilash
 
Counsel for Appellant :- Rajesh Kumar,Awadhesh
 
Counsel for Respondent :- Siddharth Nandan
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 24.11.2017

Gss

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