Shri Harichandra Sarin And ... vs Shri Krishna Chand Sarin
2017 Latest Caselaw 7255 ALL

Citation : 2017 Latest Caselaw 7255 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Shri Harichandra Sarin And ... vs Shri Krishna Chand Sarin on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 273 of 2012
 

 
Appellant :- Shri Harichandra Sarin And Another
 
Respondent :- Shri Krishna Chand Sarin
 
Counsel for Appellant :- Ashish Bansal,Harish Kumar Yadav,Rajesh Kumar Yadav,Smt. Rama Goel
 
Counsel for Respondent :- Gulrez Khan,J.H.Khan
 

 
Hon'ble Bachchoo Lal,J.

Sri Harish Kumar Yadav, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondent is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 24.11.2017

Gss

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