Ram Narain And 4 Others vs Smt. Gajraji And Another
2017 Latest Caselaw 7253 ALL

Citation : 2017 Latest Caselaw 7253 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Ram Narain And 4 Others vs Smt. Gajraji And Another on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 45 of 2017
 

 
Appellant :- Ram Narain And 4 Others
 
Respondent :- Smt. Gajraji And Another
 
Counsel for Appellant :- Saroj Kumar Pandey,Brijesh Narayan Srivastav
 
Counsel for Respondent :- Gyan Prakash Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after ten days.

Order Date :- 24.11.2017

Gss

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