Om Prakash vs Mohan Rajbhar And 2 Ors.
2017 Latest Caselaw 7218 ALL

Citation : 2017 Latest Caselaw 7218 ALL
Judgement Date : 22 November, 2017

Allahabad High Court

Om Prakash vs Mohan Rajbhar And 2 Ors. on 22 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1197 of 2017
 

 
Appellant :- Om Prakash
 
Respondent :- Mohan Rajbhar And 2 Ors.
 
Counsel for Appellant :- Krishna Nand Rai,Vijay Anand Rai
 
Counsel for Respondent :- Gopal Ji Rai
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, respondent no. 1 and perused the record.

Summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List after receipt of lower court record for hearing on the point of admission.

Till the next date of listing, the parties are directed to maintain status-quo of the property in suit.

Order Date :- 22.11.2017

Gss

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