Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chuhad (Deceased) And Anr. vs Karmveer And 4 Ors.
2017 Latest Caselaw 7217 ALL

Citation : 2017 Latest Caselaw 7217 ALL
Judgement Date : 22 November, 2017

Allahabad High Court
Chuhad (Deceased) And Anr. vs Karmveer And 4 Ors. on 22 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 454 of 2017
 

 
Appellant :- Chuhad (Deceased) And Anr.
 
Respondent :- Karmveer And 4 Ors.
 
Counsel for Appellant :- Sanjeev Kumar Tyagi
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the respondents.

Order Date :- 22.11.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter