M/S Z Square Shopping Mall Pvt. ... vs Nagar Nigam Kanpur Thru. Nagar ...
2017 Latest Caselaw 7198 ALL

Citation : 2017 Latest Caselaw 7198 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

M/S Z Square Shopping Mall Pvt. ... vs Nagar Nigam Kanpur Thru. Nagar ... on 21 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 322 of 2016
 

 
Petitioner :- M/S Z Square Shopping Mall Pvt. Ltd.
 
Respondent :- Nagar Nigam Kanpur Thru. Nagar Ayukt And 2 Others
 
Counsel for Petitioner :- Tarun Agrawal,Ravi Kant
 
Counsel for Respondent :- Vivek Verma,Anil Tiwari,S.C.,Vivek Verma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Order on the Amendment Application

Allowed.

It may be incorporated within next two days.

The respondent may file a reply within next two weeks.

List thereafter.

Order Date :- 21.11.2017

pks

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