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Commissioner Of Central Excise & ... vs M/S Shivangi Metals Industries ...
2017 Latest Caselaw 7190 ALL

Citation : 2017 Latest Caselaw 7190 ALL
Judgement Date : 21 November, 2017

Allahabad High Court
Commissioner Of Central Excise & ... vs M/S Shivangi Metals Industries ... on 21 November, 2017
Bench: Bharati Sapru, Saumitra Dayal Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CENTRAL EXCISE APPEAL No. - 311 of 2017
 

 
Appellant :- Commissioner Of Central Excise & Service Tax, Lucknow
 
Respondent :- M/S Shivangi Metals Industries (P) Ltd. Mathura
 
Counsel for Appellant :- Krishna Agarawal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Issue notice to the respondents by RPAD returnable at an early date fixing 06.12.2017.

Steps be taken within a week.

Order Date :- 21.11.2017

pks

 

 

 
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