Irshad vs State Of U.P. And Another
2017 Latest Caselaw 7182 ALL

Citation : 2017 Latest Caselaw 7182 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Irshad vs State Of U.P. And Another on 21 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Cr. Misc.Time Extension Application No.370323 of 2017.
 
IN 
 

 
Case :- APPLICATION U/S 482 No. - 32110 of 2017
 

 
Applicant :- Irshad
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Devesh Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant and perused the record.

The applicant is granted further one week's time from today to appear or surrender before the court below in pursuance of the order dated 6.10.2017 passed by this court.

The time extension application is disposed of.

Order Date :- 21.11.2017

Gss

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