Jitendra Bahadur Singh vs Union Of India And 4 Ors.
2017 Latest Caselaw 7155 ALL

Citation : 2017 Latest Caselaw 7155 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Jitendra Bahadur Singh vs Union Of India And 4 Ors. on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 2109 of 2017
 

 
Petitioner :- Jitendra Bahadur Singh
 
Respondent :- Union Of India And 4 Ors.
 
Counsel for Petitioner :- Tejasvi Misra
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Kartikeya Saran,Mukteshwar Upadhyay,Pashupati Nath Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit has been filed by respondents 2, 3 and 6 which is taken on record.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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