Smt. Sukanya Mishra vs Central Bank Of India And 3 Others
2017 Latest Caselaw 7152 ALL

Citation : 2017 Latest Caselaw 7152 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Smt. Sukanya Mishra vs Central Bank Of India And 3 Others on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 3837 of 2017
 

 
Petitioner :- Smt. Sukanya Mishra
 
Respondent :- Central Bank Of India And 3 Others
 
Counsel for Petitioner :- Pramod Kumar Gupta,Vijay Kumar Mahendra
 
Counsel for Respondent :- Vishnu Pratap
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by Sri Vishnu Pratap, learned counsel for the respondents, case is passed over for a day.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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