Smt. Raj Laxmi vs State Of U.P. And 4 Others
2017 Latest Caselaw 7149 ALL

Citation : 2017 Latest Caselaw 7149 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Smt. Raj Laxmi vs State Of U.P. And 4 Others on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 36381 of 2017
 

 
Petitioner :- Smt. Raj Laxmi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashish Kumar Ojha
 
Counsel for Respondent :- C.S.C.,Ayank Mishra,Krishnaji Khare,Pratunjai Khare
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondents prays for and is granted three weeks' time to file counter affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

Download the LatestLaws.com Mobile App