Sanjay vs Union Of India And 3 Ors.
2017 Latest Caselaw 7145 ALL

Citation : 2017 Latest Caselaw 7145 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Sanjay vs Union Of India And 3 Ors. on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 15567 of 2017
 

 
Petitioner :- Sanjay
 
Respondent :- Union Of India And 3 Ors.
 
Counsel for Petitioner :- Manisha Chaturvedi
 
Counsel for Respondent :- A.S.G.I.,Gyan Prakash Asthana,Sanjai Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by counsel for the respondents, case is passed over.

List on 27.11.2017.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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