Rajesh Kumar Bharti vs Surendra Vikram Director Social ...
2017 Latest Caselaw 7144 ALL

Citation : 2017 Latest Caselaw 7144 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Rajesh Kumar Bharti vs Surendra Vikram Director Social ... on 20 November, 2017

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5318 of 2017
 

 
Applicant :- Rajesh Kumar Bharti
 
Opposite Party :- Surendra Vikram Director Social Welfare
 
Counsel for Applicant :- Alok Mishra
 

 
Hon'ble Ashwani Kumar Mishra,J.

List of fresh cases have been revised.

No one is present on behalf of the applicant to press this contempt petition. Contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 20.11.2017

n.u.

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