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Shiv Ram Katiyar vs State Of U.P. And Anr.
2017 Latest Caselaw 7143 ALL

Citation : 2017 Latest Caselaw 7143 ALL
Judgement Date : 20 November, 2017

Allahabad High Court
Shiv Ram Katiyar vs State Of U.P. And Anr. on 20 November, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 14138 of 2017
 

 
Petitioner :- Shiv Ram Katiyar
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Surendra Nath Dubey
 
Counsel for Respondent :- C.S.C.,Arvind Kumar,Pranjal Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that no counter affidavit has been filed in the matter despite time having been granted on 6.4.2017.

List after three weeks. In the meantime, counter affidavit, if any, be filed.

(Manoj Kumar Gupta, J.)   

Order Date :- 20.11.2017

skv

 

 

 
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