Hari Har Verma vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 7141 ALL

Citation : 2017 Latest Caselaw 7141 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Hari Har Verma vs State Of U.P. And 4 Ors. on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 19604 of 2017
 

 
Petitioner :- Hari Har Verma
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Ramesh Kumar Chaurasia
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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