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Ram Prasad Dwivedi vs State Of U.P. And 6 Others
2017 Latest Caselaw 7140 ALL

Citation : 2017 Latest Caselaw 7140 ALL
Judgement Date : 20 November, 2017

Allahabad High Court
Ram Prasad Dwivedi vs State Of U.P. And 6 Others on 20 November, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 31080 of 2017
 

 
Petitioner :- Ram Prasad Dwivedi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Girish Chandra Yadav
 
Counsel for Respondent :- C.S.C.,Qamrul Hasan Siddiqui,Vimlesh Kumar Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that no counter affidavit has been filed so far.

Counsel for the respondent is also not present.

List after three weeks. In the meantime, counter affidavit, if any, be filed by the respondents.

Counsel for the petitioner undertakes to inform counsel for the respondents about the order passed today, in writing.

(Manoj Kumar Gupta, J.)   

Order Date :- 20.11.2017

skv

 

 

 
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