Dinesh And Ors. (Complaint Case) vs The State Of U.P And Anr.
2017 Latest Caselaw 7120 ALL

Citation : 2017 Latest Caselaw 7120 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Dinesh And Ors. (Complaint Case) vs The State Of U.P And Anr. on 17 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 4993 of 2012
 

 
Applicant :- Dinesh And Ors. (Complaint Case)
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- A.N Mishra
 
Counsel for Opposite Party :- Govt. Advocate,B P Nigam
 

 
Hon'ble Pratyush Kumar,J.

None appeared on behalf of applicants.

Sri B.P. Nigam, counsel for opposite party no.2 is present.

The matter is passed over for the day.

List in the next cause list.

Till the next date of listing, interim order, if any, shall continue.

Order Date :- 17.11.2017

psd

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