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Smt. Renu Devi vs State Of U.P.
2017 Latest Caselaw 7119 ALL

Citation : 2017 Latest Caselaw 7119 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Smt. Renu Devi vs State Of U.P. on 17 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 929 of 2017
 

 
Revisionist :- Smt. Renu Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Hari Kunwar Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Perused the office report dated 4.10.2017. Office has not apprehend the report whether notices have been served upon opposite parties no. 2 to 4 or not.

List on 27.11.2017.

Meanwhile, office is directed to submit report about service of notices.

Order Date :- 17.11.2017

psd

 

 

 
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