Ashok Kumar vs Raj Kumar Alias Raju Yadav
2017 Latest Caselaw 7117 ALL

Citation : 2017 Latest Caselaw 7117 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Ashok Kumar vs Raj Kumar Alias Raju Yadav on 17 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- ELECTION PETITION No. - 9 of 2017
 

 
Petitioner :- Ashok Kumar
 
Respondent :- Raj Kumar Alias Raju Yadav
 
Counsel for Petitioner :- In Person,Ashok Kumar(In Person),K.R. Singh
 
Counsel for Respondent :- Kartikeya Saran
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner prays for and is granted a month's further time to file rejoinder affidavit in response to the counter affidavit to the application filed under Order 7 Rule 11 CPC.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 17.11.2017

skv

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