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Kabeendra Pratap Singh vs The State Of U.P And Anr.
2017 Latest Caselaw 7113 ALL

Citation : 2017 Latest Caselaw 7113 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Kabeendra Pratap Singh vs The State Of U.P And Anr. on 17 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 119 of 2014
 

 
Applicant :- Kabeendra Pratap Singh
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ravi Singh
 
Counsel for Opposite Party :- Govt. Advocate,Anuj Pandey,Shiv Ganesh Singh
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for applicant prays for and is allowed two weeks time to file rejoinder affidavit.

List on 04.12.2017.

Till the next date of listing interim order, if any, shall continue to remain in operation.

Order Date :- 17.11.2017

psd

 

 

 
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