Smt. Laxmi Sharma vs Prem Mohan Sharma
2017 Latest Caselaw 7112 ALL

Citation : 2017 Latest Caselaw 7112 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Smt. Laxmi Sharma vs Prem Mohan Sharma on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1032 of 2010
 

 
Appellant :- Smt. Laxmi Sharma
 
Respondent :- Prem Mohan Sharma
 
Counsel for Appellant :- S.K. Pandey,Aklank Jain,H N Singh,R.K. Pandey
 
Counsel for Respondent :- Ram Gopal Tripathi,R.M.Tripathi,R.N.Singh,Raj Mohan Saggi
 

 
Hon'ble Bachchoo Lal,J.

Sri Dheeraj Srivastava, Advocate, states that he has received instructions on behalf of appellant. He prays for and is granted ten days time to file vakalatnama on behalf of appellant.

List thereafter.

Order Date :- 17.11.2017

Gss

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