C/M, Harizan Gurukul Dohari Ghat ... vs Assistant Registrar, Firms, ...
2017 Latest Caselaw 7111 ALL

Citation : 2017 Latest Caselaw 7111 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

C/M, Harizan Gurukul Dohari Ghat ... vs Assistant Registrar, Firms, ... on 17 November, 2017

Bench: Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 34388 of 2015
 

 
Petitioner :- C/M, Harizan Gurukul Dohari Ghat Thru' Its Manager & Another
 
Respondent :- Assistant Registrar, Firms, Societies & Chits And 2 Others
 
Counsel for Petitioner :- Arvind Upadhyay,Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,Dhirendra Singh,J.P. Singh,Rajesh Maurya,Rajesh Singh,S.P.Singh
 

 
Hon'ble Mrs. Sangeeta Chandra,J.

1. Counsel for the petitioners is present. He says that affidavits have been exchanged and the matter is ripe up for hearing. But the counsel for respondents is not present.

2. The learned Standing Counsel is present.

3. List this matter again after four weeks.

4. Interim order, if any, is extended till the next date of listing.

Order Date :- 17.11.2017

LBY

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