M/S Rajesh Continental Hotel vs State Of U.P. And Another
2017 Latest Caselaw 7110 ALL

Citation : 2017 Latest Caselaw 7110 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

M/S Rajesh Continental Hotel vs State Of U.P. And Another on 17 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54725 of 2017
 

 
Petitioner :- M/S Rajesh Continental Hotel
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Anurag Dubey
 
Counsel for Respondent :- C.S.C.,R.V. Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed put up on 21.11.2017 as fresh.

Order Date :- 17.11.2017

pks

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