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Arvind Kumar vs State Of U.P. And 4 Others
2017 Latest Caselaw 7105 ALL

Citation : 2017 Latest Caselaw 7105 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Arvind Kumar vs State Of U.P. And 4 Others on 17 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 44594 of 2017
 

 
Petitioner :- Arvind Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kamal Singh,Santosh Kumar Kushwaha
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Manoj Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the respondents prays for and is allowed two weeks' and no more time to file counter affidavit.

List this matter on 04.12.2017 showing the name of Shri Pradeep Kumar Sisodia as learned counsel for the respondents.

Interim order, if any, to continue till then.

Order Date :- 17.11.2017

pks

 

 

 
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