Citation : 2017 Latest Caselaw 7104 ALL
Judgement Date : 17 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - B No. - 34932 of 1991 Petitioner :- Molayee Respondent :- D.D.C. And Others Counsel for Petitioner :- S.N.Tripathi Counsel for Respondent :- J.P.Misra,S.C. Hon'ble Manoj Kumar Gupta,J.
Respondent no.2 is reported to have died more than 10 years back. It is not certain whether his heirs and legal representatives are still residing in the village. The Court is therefore of the opinion that in the interest of justice, the proposed heirs of the deceased be served by publication in two news papers, one in Hindi and the other in English, having wide circulation in district Gorakhpur.
It is directed accordingly.
The petitioner shall take steps within a week.
List after one month.
(Manoj Kumar Gupta, J.)
Order Date :- 17.11.2017
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