Rajpal vs Indrajeet And 4 Others
2017 Latest Caselaw 7095 ALL

Citation : 2017 Latest Caselaw 7095 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Rajpal vs Indrajeet And 4 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 253 of 2016
 

 
Appellant :- Rajpal
 
Respondent :- Indrajeet And 4 Others
 
Counsel for Appellant :- Pankaj Sharma,Ganesh Datta Sharma
 
Counsel for Respondent :- Ashwani Kumar Mishra,Rajesh Tripathi
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Prashant Sharma, Advocate, holding brief of Sri Pankaj Sharma, learned counsel for the appellant, list in the week commencing 18.12.2017.

Order Date :- 17.11.2017

Gss

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