Jaikishan vs Smt. Ramola Devi
2017 Latest Caselaw 7088 ALL

Citation : 2017 Latest Caselaw 7088 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Jaikishan vs Smt. Ramola Devi on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 441 of 2011
 

 
Appellant :- Jaikishan
 
Respondent :- Smt. Ramola Devi
 
Counsel for Appellant :- J.P. Singh,Yash Tandon
 
Counsel for Respondent :- S.K. Srivastava,V.K.Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Yash Tandon, learned counsel for the appellant.

List in due course .

Order Date :- 17.11.2017

Gss

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