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Srinath vs Savitri Devi And 3 Others
2017 Latest Caselaw 7087 ALL

Citation : 2017 Latest Caselaw 7087 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Srinath vs Savitri Devi And 3 Others on 17 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 23 of 2017
 

 
Appellant :- Srinath
 
Respondent :- Savitri Devi And 3 Others
 
Counsel for Appellant :- Sunil Kumar Shukla,Sujeet Kumar
 
Counsel for Respondent :- Anand Swaroop Srivastava,Shailesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellant and learned counsel for the resplendent no. 1 are present.

Office report dated 12.10.2017 shows that respondent no. 2 has been served personally and the notice of respondent no. 3 has been served through cousin and the respondent no. 4 has died.

The service of respondent nos. 2 and 3 is deemed to be sufficient.

Learned counsel for the appellant prays for and is granted two weeks time to file substitution application.

List thereafter.

Order Date :- 17.11.2017

Gss

 

 

 
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