Neel Kamal Gupta @ Raju vs Mukund Lal @ Nirmal Kumar And ...
2017 Latest Caselaw 7085 ALL

Citation : 2017 Latest Caselaw 7085 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Neel Kamal Gupta @ Raju vs Mukund Lal @ Nirmal Kumar And ... on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 660 of 2012
 

 
Appellant :- Neel Kamal Gupta @ Raju
 
Respondent :- Mukund Lal @ Nirmal Kumar And Others
 
Counsel for Appellant :- Manish Kumar Nigam,A.K. Mehrotra
 
Counsel for Respondent :- Pawan Kumar Srivastava,Bhanu Bhushan Jauhari,K.P.S. Yadav,Krishnaji Khare
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list

Order Date :- 17.11.2017

Gss

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