Sri Ram Narain Jee Bhagwan ... vs Smt. Kalawati & Others
2017 Latest Caselaw 7083 ALL

Citation : 2017 Latest Caselaw 7083 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Sri Ram Narain Jee Bhagwan ... vs Smt. Kalawati & Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 18 of 2011
 

 
Appellant :- Sri Ram Narain Jee Bhagwan Virajnman Mandir & Another
 
Respondent :- Smt. Kalawati & Others
 
Counsel for Appellant :- Rajesh Srivastava,Ayank Mishra,Praduman Tripathi,Prince Srivastava,R.P. Mishra
 
Counsel for Respondent :- Abhishek Kr. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

Learned counsel for the respondents is present.

This second appeal is dismissed in default.

Order Date :- 17.11.2017

Gss

Download the LatestLaws.com Mobile App